Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

State of West Bengal - Act

The West Bengal Medical And Dental Colleges (Regulation Of Admission) (Repealing) Act, 1977

WEST BENGAL
India

The West Bengal Medical And Dental Colleges (Regulation Of Admission) (Repealing) Act, 1977

Act 27 of 1977

  • Published on 15 October 1977
  • Commenced on 15 October 1977
  • [This is the version of this document from 15 October 1977.]
  • [Note: The original publication document is not available and this content could not be verified.]
The West Bengal Medical And Dental Colleges (Regulation Of Admission) (Repealing) Act, 1977West Bengal Act 27 of 1977[15th October, 1977.]Assent of the Governor first published in the Calcutta Gazette, Extraordinary, dated the 15th October 1977.An Act to repeal the West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973.Whereas it is expedient to repeal the West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973;It is hereby enacted as follows :-

1. Short title. -

This Act may be called the West Bengal Medical and Dental Colleges (Regulation of Admission) (Repealing) Act, 1977.

2. Repeal of West Ben. Act 36 of 1973. -

The West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973, is hereby repealed.