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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)Any member of the Council may propose any other member for the office of the President. The acting President shall announce the names of the members so proposed and in case only one name has been proposed the acting President shall declare that member to have been elected as a President. If more than one name has been proposed the meeting shall proceed to elect the President by ballot.