Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Rajasthan - Subsection Section 65(2) in The Rajasthan District Boards Act, 1954 (2)The Board shall allot to the Tehsil Committees such funds as may be necessary to enable them to carry out the duties entrusted to them.
