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State of Rajasthan - Section

Section 65 in The Rajasthan District Boards Act, 1954

65. Tehsil Committees.

(1)Such members of the Boards may be prescribed shall constitute a Committee (which shall be called the "Tehsil Committee") to assist the Board in the administration of the affairs of the Tehsil, and shall have such powers and perform such duties as may be delegated to them by the Board.
(2)The Board shall allot to the Tehsil Committees such funds as may be necessary to enable them to carry out the duties entrusted to them.
(3)With the sanction of the State Government two or more Tehsil Committees may be combined as a single Committee to exercise the powers of a Tehsil Committee over the Tehsils which the members represent.