Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(1)(i) in Tamil Nadu Combined Development and Building Rules, 2019 (i)all developments, redevelopments, erection or re-erection, design, construction or reconstruction and additions and alterations to a building;