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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(e) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(e)"higher level departmental examination" means the departmental examination for direct recruit persons as specified in Appendix B and the examination for the persons, working on the posts specified in Appendix A for promotion to the posts as prescribed in Appendix B;