Section 2 in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012
2.
(a)"Appendix" means an Appendix appended these rules;(b)"appointed date" means the date on which these rules shall come into force;(c)"Board" means the Gujarat Subordinate Services Selection Board, Gandhinagar;(d)"direct recruit" means the person appointed on the posts specified in the Appendix A and Appendix 13, otherwise than by promotion;(e)"higher level departmental examination" means the departmental examination for direct recruit persons as specified in Appendix B and the examination for the persons, working on the posts specified in Appendix A for promotion to the posts as prescribed in Appendix B;(f)"lower level departmental examination" means the departmental examination for the persons appointed through direct recruitment on the post specified in Appendix A;(g)"old rules" means the rules for the departmental examination for the persons appointed on the posts specified in Appendix A and Appendix B which were in force immediately before the appointed date;(h)"relevant examination" means the departmental examination prescribed under these rules;(i)"specified chances" means the number of chances specified in these rules, within which a person is required to pass the relevant examination;(j)"specified period" means the period specified in these rules within which a person is required to pass the relevant examination.
