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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in Jammu and Kashmir State Board of School Education Act, 1975

(3)This section shall come into force at once and the other provisions of this Act shall come into force on such dater [as the Government may by notification in the Government Gazette appoint] [Enforced with effect from 1.10.1975 vide SRO-474 dated 30.9.1975.].