- In these rules, unless the context otherwise requires,-(a)"Act" means the Passports Act, 1967 (15 of 1967);(b)"Form" means a Form set out in Schedule III;(c)"miscellaneous service", in relation to a passport or travel document includes-(i)varying the entries in a passport or travel document;(ii)making additional endorsement on a passport or travel document in respect of foreign countries;(iii)[ issuing a fresh passport booklet when the pages in the booklet held are almost exhausted; or] [ Substituted by G.S.R. 491(E), dated 28.8.1997 (w.e.f. 28.8.1997).](iv)any other service in respect of a passport or travel document which the holder thereof may require;(d)"Schedule" means a Schedule appended to these rules;(e)"section" means a section of the Act.
