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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Passports Rules, 1980

(c)"miscellaneous service", in relation to a passport or travel document includes-
(i)varying the entries in a passport or travel document;
(ii)making additional endorsement on a passport or travel document in respect of foreign countries;
(iii)[ issuing a fresh passport booklet when the pages in the booklet held are almost exhausted; or] [ Substituted by G.S.R. 491(E), dated 28.8.1997 (w.e.f. 28.8.1997).]
(iv)any other service in respect of a passport or travel document which the holder thereof may require;