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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

(1)The State Government shall provide the Commission with such officers and employees as may be necessary for the efficient performance of the functions of the Co omission.