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State of Odisha - Section

Section 12 in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

12. Officers and other employees of the Commission.

(1)The State Government shall provide the Commission with such officers and employees as may be necessary for the efficient performance of the functions of the Co omission.
(2)The salaries and allowances payable to, and the other terms and conditions of service of the officers and employees appointed for the purpose of the Commission shall be such as may be prescribed.