Himachal Pradesh High Court
State Of H.P. vs . Sardari Lal & Connected Matters on 17 March, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. vs. Sardari Lal & connected matters .
CWP No.842 of 2017 alongwith CWPs No. 273 of 2017, 2489 of 2019, CWPOA No. 5809, 5850, 5880, 5977, 6134, 6452, 6476, 6690, 6847, 7184, 7186, 7242, 7280, 7287, 7299, 7341, 7454, 7711, 7730, 7736, 7792, 7797, 7875, 7950, 8089, 8092 of 2019 CWPOA Nos 27, 118, 131, 223, 282, 521, 920, 957, 1235, 1239, 1389, 1439,1550,1554, 1577, 1656, 1822, 1925, 1982, 2054, 2231, 2233, 2280, 2303, 2342, 2653, 2954, 2991, 3021, 3047,3112, 3404, 3744, 3805, 3946, 4016, 4103,4479,4552, 4689, 5231, 5397, 5779 & 5973 of r 2020.
17.03.2022 Present: Mr. K.S. Banyal, Sr. Advocate with M/s Onkar Jairath, R.L.Verma, Tarun Sharma, Ashwani Gupta, Karan Singh Parmar, Jagdish Thakur, Ramakant Sharma, Vivek Attri, Abhinav Purohit, Y.P.S. Dhaulta, Pradeep K. Sharma, Rajinder Thakur, K.B. Khajuria, Umesh Kanwar, Ashok K. Sharma, Lokesh Kapoor, Mohit Thakur, Ajay Kumar Dhiman, Kunal Verma,Vishwa Bhushan, Rakesh Bharti, Inder Rana, Karan Singh Parmar, Anil Kumar God, R.K. Sharma and Vijender Katoch, Advocates, for the petitioner(s).
Mr. Ashok Sharma, Advocate General with Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
Learned Advocate General, requests for an adjournment.
As requested, list after one week.
( Sabina )
Judge
( Satyen Vaidya )
March 17, 2022 Judge
(Yashwant)
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