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State of Punjab - Section

Section 4 in The Punjab Warehouses Rules, 1958

4. Sections 43(2), 11 and 34(2)(a).

(a)The scale of annual fees prescribed for the grant of a license or its renewal for the conduct of the business or a warehouseman shall be as follows :-
(i) warehouse having a storage capacity up to 25,000 cft.... Rs. 50
(ii) for every additional 25,000 cft. storage capacity orfraction thereon. Rs. 50
(b)For the issue of a duplicate license under Section 11 a fee of Rs. 50 shall be charged.