Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(a) in The Punjab Warehouses Rules, 1958 (a)The scale of annual fees prescribed for the grant of a license or its renewal for the conduct of the business or a warehouseman shall be as follows :-
