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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Engineering Common Entrance Test for diploma holders for admission into B.E., B.Tech. and B.Pharm Courses Rules, 2004

15. Funds for the conduct of ECET-FDH-AC.

- The amounts that are collected from the candidates towards cost of application and examination fee shall be utilized to meet the expenditure for items/ services connected with the ECET-FDH-AC. Accounts shall be subjected to audit and report thereof shall be submitted to the competent authority and Permanent Committee.