Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(1) in The National Cadet Corps Rules, 1948 (1)Every officer and cadet of the Senior and Junior Division posted or appointed to a unit or part there of shall be entitled to such allowances as are specified in Schedule II.
