Section 36 in The National Cadet Corps Rules, 1948
36. Allowances.
(1)Every officer and cadet of the Senior and Junior Division posted or appointed to a unit or part there of shall be entitled to such allowances as are specified in Schedule II.(2)Every person selected for appointment as an officer and proceeding to an Armed Forces unit for training as specified in sub-rule(3) of rule 21, shall be entitled to such allowances as are specified in Schedule II.
