Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Goa - Subsection Section 54(2)(b) in The Goa, Daman and Diu Chit Funds Act, 1973 (b)The Registrar shall deliver the certified copy or extract, of document, within seven days from the date of application.