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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(2) in The Goa, Daman and Diu Chit Funds Act, 1973

(2)
(a)A table of fees payable under sub-section (1) shall be published in the Official Gazette.
(b)The Registrar shall deliver the certified copy or extract, of document, within seven days from the date of application.