Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(9) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018 (9)to perform any other job assigned by Apex Project Clearance Committee or the Government, as the case may be.
