Section 7 in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018
7. Functions of the Single Window Nodal Officer.
- The powers and functions of the Single Window Nodal Officer shall be-(1)to receive e-application and forward the same to the Departmental Nodal Officer of the Department concerned for approval by the Competent Authority ;(2)to place all the proposals before the appropriate Committee constituted under the Act for setting up of new industrial/service unit or expansion of the existing unit for decision ;(3)to co-ordinate with all the Departmental Nodal Officers in accordance with the procedure prescribed to obtain required clearances ;(4)to provide all necessary assistance to the applicant(s) to set up industrial/service unit in the State ;(5)to co-ordinate all efforts for promoting investments and other related activities in the State ;(6)to act as a Competent Authority to sign all documents, approvals, sanctions or instructions required to be issued to the entrepreneur ;(7)to monitor investments in various projects for which the approval has been granted by the appropriate Committee constituted under the Act ;(8)to prepare and submit yearly progress reports to the State Government ; and(9)to perform any other job assigned by Apex Project Clearance Committee or the Government, as the case may be.
