Section 1 in Rajasthan Entertainments and Advertisements Tax Act, 1957
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Entertainments and Advertisements Tax Act, 1957.(2)It extends to the whole of the State of Rajasthan.(3)Sections 1, 3 18 and 19 shall come into force at once and the rest of this Act shall come into force on such date [as the State Government may by notification in the Official Gazette, appoint.] [Substituted by w.e.f 1-4-1958]
