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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Entertainments and Advertisements Tax Act, 1957

(3)Sections 1, 3 18 and 19 shall come into force at once and the rest of this Act shall come into force on such date [as the State Government may by notification in the Official Gazette, appoint.] [Substituted by w.e.f 1-4-1958]