Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93C] [Entire Act]

State of Bihar - Subsection

Section 93C(7) in Rules Framed by Board of Revenue under section 90

(7)Each acre of land put under cultivation shall receive the following of manure:-
(a)Well rotten cowdung 300 (three hundred) maunds per acre or one cartload of well rotten cowdung per katha, plus
(b)five maunds of castor cake or seven maunds of mustard cake per-acre.