Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93C(7)] [Section 93C] [Entire Act] State of Bihar - Subsection Section 93C(7)(a) in Rules Framed by Board of Revenue under section 90 (a)Well rotten cowdung 300 (three hundred) maunds per acre or one cartload of well rotten cowdung per katha, plus