Section 115 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
115. Warning signs barricades, etc.
- The employer shall ensure at a construction site of a building or other construction work that-(a)barricades and warning signs are erected along every side throughout the length and breadth of a building or other construction work to be demolished to prevent un-authorised persons from entering into the site of such building or other construction work during demolition operations.(b)during the demolition of an exterior masonry wall of a roof from a point more than twelve meters above the adjoining ground level such wall or roof are exposed to falling objects, suitable and safe catch platforms shall be provided and maintained at a level no more than six meters below the working level except where an exterior built-up scaffold is provided for safe and adequate protection of such persons;(c)suitable standard warning sings in accordance with national standards are displayed or erected at conspicuous places or position at the workplace.(d)suitable and standard warning signs in accordance with national standards are displayed or erected at conspicuous place's or position at the work place.
