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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Odisha - Subsection

Section 115(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)barricades and warning signs are erected along every side throughout the length and breadth of a building or other construction work to be demolished to prevent un-authorised persons from entering into the site of such building or other construction work during demolition operations.