Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 260(5)] [Section 260] [Entire Act] State of Andhra Pradesh - Subsection Section 260(5)(b) in Andhra Pradesh Panchayat Raj Act, 1994 (b)The provisions of sub-Sections (3) and (4) shall apply, as far as may be, in regard to the power delegated under this sub-Section.