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State of Odisha - Section

Section 1 in The Orissa Grid Code (OGC) Regulations, 2006

1. Short title, extent and commencement.

(a)These Regulations may be called the Orissa Grid Code in short 'OGC'.
(b)These Regulations shall extend to the whole of the State of Orissa and for all Users who are connected with and/or utilise the State Transmission System including the Transmission Licensee(s).
(c)These Regulations shall come into force from the date of their publication in the Official Gazette.