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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(b) in The Orissa Grid Code (OGC) Regulations, 2006

(b)These Regulations shall extend to the whole of the State of Orissa and for all Users who are connected with and/or utilise the State Transmission System including the Transmission Licensee(s).