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[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Rajasthan - Subsection

Section 246(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)no part of a building is used as support or part of a scaffold unless such part of the building is made of sufficient strength and made of sound material to afford safe support;