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State of Bihar - Section

Section 11 in Bye-Laws for the State Board of Religious Trusts

11. Minutes of Proceeding.

- The minutes of proceedings of all meetings of the Board or Committee shall be recorded in Hindi (Devanagri script) and entered in a book to be kept for the purpose and shall be signed by the Presiding Officer. The Superintendent or in his absence, the Presiding Officer shall record the proceedings of the meetings.