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Bombay High Court

The Commissioner Of Income Tax, ... vs Apl Co. Pte. Ltd on 9 August, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                               Board Sr.No.:-23

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INCOME TAX APPEAL(IT) NO. 744 OF 2018

 The Commissioner Of Income Tax, Internation....APPELLANTS
 Taxation-1
              V/S
 Apl Co. Pte. Ltd.                         ....RESPONDENT

WITH INCOME TAX APPEAL(IT) NO. 429 OF 2018 The Commissioner Of Income Tax, International ....APPELLANTS Taxation-1, Mumbai V/S Apl Co. Pte. Ltd. ....RESPONDENT PRAKASH CHANDRA CHHOTARAY for Appellant ATUL KARSANDAS JASANI for Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 9th August, 2023 P.C. :

S. O. to 23/08/2023 .
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