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[Cites 0, Cited by 0] [Section 19(19)] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(19)(g) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(g)Due to in-firm nature of power from renewable sources of energy, alternate firm source of power (equivalent in terms of energy units) may be specified in the procurement plan (over and above total energy required).