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State of Rajasthan - Section

Section 86 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

86. Tariff for all new Renewable Technologies.

- The tariff for all new renewable technologies for whom no tariff has been determined by the Commission, such as geothermal, Municipal Solid Waste, etc., be determined for each case either on suo-motu basis or on the basis of Petition filed by concerned RE developer or licensee, as the case may be.