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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1) in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

(1)Electronic measurement book (e-MB) is the abstract of every e-Musters issued on the particular day by NREGA Soft. Format for every e-Muster issued everyday shall be as follows.