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State of Uttarakhand - Section

Section 13 in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

13. Electronic Measurement Book (e-MB).

- In addition to above, valuation for work place the format of electronic measurement book (e-MB) is prescribed as follows:
(1)Electronic measurement book (e-MB) is the abstract of every e-Musters issued on the particular day by NREGA Soft. Format for every e-Muster issued everyday shall be as follows.
(2)The first part of e-MB is filled by the system itself the second part shall be filled by Junior Engineer.
(A)First part (System Generated Pre-printed)
• E-Muster number• Last date of closure of Muster roll (IT)• detail of work• Unique Identification number of the work (ID)• Name of the Work• The measurement of the work done T+5 or earlier
(B)Second Part (To be filled by Junior Engineer)
• Date of measurement• Total value of work done• Unskilled labour• Skilled/Semi-skilled wages: Name of the work including unit, value per unit. Quantity.• Material: Item Per Unit, Quantity and Value per unit
(3)The Junior Engineer shall be responsible for taking printed e-MB on work place and record measurements in the e-MB and submit it for the Data entry.