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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(ii) in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

(ii)The premium will be paid in proportion as 75% of Annual premium will be deposited by State Government through Journalist Welfare Fund and remaining 25% will be deposited by individual policy holders. Registration/renewal fees will also be borne by the policy holder