Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

5. Premium.

- (i) The annual premium will be Rs.4500 per annum per family (4000/- for mediclaim & 500/- for accidental insurance including S.T.)
(ii)The premium will be paid in proportion as 75% of Annual premium will be deposited by State Government through Journalist Welfare Fund and remaining 25% will be deposited by individual policy holders. Registration/renewal fees will also be borne by the policy holder
(iii)The insurer will complete the formalities of insurance with the individual and with the department.
(iv)The State Government shall pay the insurance amount within 45 days of submission of demand notice from the insurer.