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Union of India - Section
Section 6 in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009
6. Application fee.
- The application referred to in regulation 5 shall be accompanied by a non-refundable application fee specified hereunder, payable in the name and in the manner to be laid down by the Central Transmission Utility in the detailed procedure: -| S. No. | Quantum of Power to be injected/off takeninto/ from ISTS | Application fee (Rs. in lakh) | ||
| For Connectivity | Long-term access | Medium-term open access | ||
| 1. | Up to 100 MW | 2 | 2 | 1 |
| 1 | More than 100 MW and up to 500 MW | 3 | 3 | 2 |
| 2 | More than 500 MW and up to 1000 MW | 6 | 6 | 3 |
| 3 | More than 1000 MW | 9 | 9 | 4 |