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Union of India - Section

Section 6 in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

6. Application fee.

- The application referred to in regulation 5 shall be accompanied by a non-refundable application fee specified hereunder, payable in the name and in the manner to be laid down by the Central Transmission Utility in the detailed procedure: -
S. No. Quantum of Power to be injected/off takeninto/ from ISTS Application fee (Rs. in lakh)
For Connectivity Long-term access Medium-term open access
1. Up to 100 MW 2 2 1
1 More than 100 MW and up to 500 MW 3 3 2
2 More than 500 MW and up to 1000 MW 6 6 3
3 More than 1000 MW 9 9 4