(1)There shall be the following posts in the Bihar Jail Service:-(a)Basic Grade. - Primary category (feeder post)- Pay scale (As prescribed by the government from time to time.)(b)Junior Grade. - First stage of Promotion- Pay scale (As prescribed by the government from time to time.)(c)Senior Grade. - Second stage of Promotion- Pay scale (As prescribed by the government from time to time.)(d)Higher Grade. - Third stage of Promotion-Deputy Inspector General of Prisons and Correctional Services- Pay scale (As prescribed by the government from time to time.)(e)The grade of the above posts shall be the same as prescribed by the state government from time to time.(2)The post of Jail Superintendents and posts of similar category as created, sanctioned and notified by the State Government, in all jails situated in the state and in the Inspectorate of Prisons and Correctional services, shall be the part of the Service.(3)The recruitment in the Bihar Jail Service shall be made as Jail Superintendent. The state government may post an officer of any grade of the Service in any jail situated in the State, and pay scale of the grade owned by him/her shall be payable to him/her.(4)The Government may order/notify to depute/assign of any other responsibility, or as the purposes of the Government, from time to time.(5)All persons of the above category appointed and working prior to the enforcement of these Rules, shall automatically be deemed to be included into this service.(6)Inspector General of Prisons and Correctional Services will have the operational control upon the service.(7)Compliance of duties and responsibilities prescribed in Bihar Prison Manual, 2012 and its provisions shall be binding for all the members working to different posts of the chains of posts of the service.
