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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Bihar Jail Service Rules, 2014

(1)There shall be the following posts in the Bihar Jail Service:-
(a)Basic Grade. - Primary category (feeder post)- Pay scale (As prescribed by the government from time to time.)
(b)Junior Grade. - First stage of Promotion- Pay scale (As prescribed by the government from time to time.)
(c)Senior Grade. - Second stage of Promotion- Pay scale (As prescribed by the government from time to time.)
(d)Higher Grade. - Third stage of Promotion-Deputy Inspector General of Prisons and Correctional Services- Pay scale (As prescribed by the government from time to time.)
(e)The grade of the above posts shall be the same as prescribed by the state government from time to time.