Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of West Bengal - Subsection Section 90(5) in The Chandernagore Municipal Corporation Act, 1990 (5)in the sphere of education and social welfare,-(a)maintenance of schools for imparting primary and secondary education;(b)maintenance of Poor Fund referred to in section 13.
