Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(5)] [Section 90] [Entire Act]

State of West Bengal - Subsection

Section 90(5)(b) in The Chandernagore Municipal Corporation Act, 1990

(b)maintenance of Poor Fund referred to in section 13.