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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(a) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(a)The hospital run by the Trust/Society shall be well organized with 300 beds and with separate outpatients' sections and with such other facilities as detailed below: -
(i)One unit of 40 beds of medicine with separate beds for Paediatrics, Psychiatry, Dermatology, Venereology, Tuberculosis and Chest diseases.
(ii)One unit of 40 beds for General Surgery with separate beds for Paedi-atric Surgery, Orthopaedics, Ophthalmology, E.N.T.
(iii)One unit of 40 beds for Midwifery with sections of Obstetrics and Gynaecology and Antenatal, Neonatal and Family Planning Wings.
(iv)Mortuary, with cold storage facilities for not less than 25 bodies, rooms for staff, postmortem tables, equipments for postmortems with gallery arrangement for students.
(v)Well organized hospital kitchen with a capacity to cater to 800 beds in the near future.