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[Cites 0, Cited by 0] [Section 63O] [Entire Act]

State of West Bengal - Subsection

Section 63O(2) in The West Bengal Factories Rules, 1958

(2)The syllabus and duration of the above training and the Organisations conducting the training shall be approved by the Director-General, Factory Advice Service and Labour Institute (DGFASLI), Govt. of India or the State Government.Rule prescribed under section 112.