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State of West Bengal - Section

Section 63O in The West Bengal Factories Rules, 1958

63O. Qualifications etc. of Supervisors:

(1)All persons who are appointed or required to supervise the works involving manufacture, use, storage and handling of hazardous substances shall possess the following qualification and experience :-
(a)
(i)a degree in Chemistry or Diploma Chemical Engineering or Technology with 5 years' experience; or
(ii)a Master's degree in Chemistry or a degree in Chemicals Engineering or Technology with 2 years' experience.
(2)The syllabus and duration of the above training and the Organisations conducting the training shall be approved by the Director-General, Factory Advice Service and Labour Institute (DGFASLI), Govt. of India or the State Government.Rule prescribed under section 112.