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State of Haryana - Section

Section 16 in The Haryana Kisan Kalyan Pradhikaran Act, 2018

16. Seek information and carry out studies/surveys.

(1)The Pradhikaran may call for any information which is relevant for its purposes, from any department, board, corporation or research institution in the State.
(2)The Pradhikaran may carry out survey and study on any subject related to agriculture and allied sector and welfare of farmers by itself or through any other agency.