Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(2) in The Haryana Kisan Kalyan Pradhikaran Act, 2018 (2)The Pradhikaran may carry out survey and study on any subject related to agriculture and allied sector and welfare of farmers by itself or through any other agency.
